P.SINGH

342 recorded High Court judgment(s) · 2006–2021

Courts

High Court of J&K and Ladakh

342

(unspecified)	341
Transferred to Central Administrative Tribunal, Jammu Bench	1

SUDERSHAN KUMAR AND ORS. v. STATE TH.EDUCATION DEPTT. AND ORS. — High Court of J&K and Ladakh (2021-02-05)
DAL SINGH AND ORS. v. STATE TH.EDUCATION DEPTT.AND ORS. — High Court of J&K and Ladakh (2012-12-31)
M/S MOHINDRA BROS. v. UOI.TH.MINISTRY OF DEFENCE AND ORS. — High Court of J&K and Ladakh (2012-12-31)
MOHAMMAD ASHRAF DAR v. STATE TH.FOREST DEPTT.AND ORS. — High Court of J&K and Ladakh (2012-12-31)
AKASH CHUNI v. UNIVERSITY OF JAMMU AND ORS. — High Court of J&K and Ladakh (2012-12-27)
RAHUL SHARMA AND ANR. v. STATE TH.P/S.WOMEN CELL,JAMMU AND ANR. — High Court of J&K and Ladakh (2012-12-27)
SATISH CHANDER v. CHANDER KANTA AND ORS. — High Court of J&K and Ladakh (2012-12-21)
DARSHAN SINGH v. STATE TH.REVENUE DEPTT.AND ORS. — High Court of J&K and Ladakh (2012-12-19)
ANJU KHAJURIA AND ORS. v. STATE TH.REVENUE DEPTT.AND ORS. — High Court of J&K and Ladakh (2012-12-18)
MOHD.KHAN AND ORS. v. SALEEMA BIBI AND ORS. — High Court of J&K and Ladakh (2012-12-13)