LexP.SATHASIVAM, V. DHANAPALAN
304 recorded High Court judgment(s) · 2006–2006
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 304 |
Disposal nature
| ALLOWED | 131 |
| DISMISSED | 97 |
| CLOSED | 24 |
| DISMISSED AS INFRUCTUOUS | 17 |
| DISPOSED OF | 15 |
| DISMISSED AS WITHDRAWAL | 8 |
| DISMISSED FOR DEFAULT | 4 |
| ORDERED | 3 |
Recent judgments
- THE STATE OF TAMIL NADU v. V.S.B.EDUCATIONAL TRUST — Madras High Court (2006-08-09)
- N.JEISI DEISI v. THE ST. OF T.N. REP BY ITS — Madras High Court (2006-08-04)
- ST OF TN BY ITS COMMR & SECY v. B.KAMATCHI & ANOTHER — Madras High Court (2006-08-01)
- THE COMMISSIONER v. SRI SUBRAMANIASWAMY BAJANAI — Madras High Court (2006-08-01)
- RAJESWARI, v. THE DISTRICT MAGISTRATE AND — Madras High Court (2006-07-17)
- S.RAJENDIRAN v. STATE REP.BY — Madras High Court (2006-07-17)
- MATHIVANAN v. STATE REP BY — Madras High Court (2006-07-17)
- SMT.PUSHPALATHA v. THE INSPECTOR OF POLICE — Madras High Court (2006-07-17)
- MURUGAN @ NONDY MURUGAN v. THE DISTRICT MAGISTRATE AND — Madras High Court (2006-07-17)
- MUNIYATHAA v. THE DISTRICT MAGISTRATE AND — Madras High Court (2006-07-17)