P.SATHASIVAM, S.R.SINGHARAVELU

21 recorded High Court judgment(s) · 2004–2004

Courts

Disposal nature

Recent judgments

• MURUGAN @ SENTHILVEL @ KUMAR v. THE DISTRICT COLLECTOR AND — Madras High Court (2004-04-29)
• PERUMAL JEYARAMAN v. THE SECRETARY TO THE GOVT — Madras High Court (2004-04-29)
• M. ASIK ALI v. THE SECRETARY TO GOVT — Madras High Court (2004-04-19)
• KARUPPIAH v. 1.SECRETARY TO GOVERNMENT — Madras High Court (2004-04-17)
• PARANTHAMAN v. STATE REP BY ASSISTANT COMMR — Madras High Court (2004-04-05)
• RT/1/2004 of Vs — Madras High Court (2004-03-26)
• CRL A/202/1996 of Vs — Madras High Court (2004-03-18)
• V. UMA SHENBEGAM v. 1. THE SECRETARY TO GOVERNMENT — Madras High Court (2004-03-10)
• V. UMA SHENBEGAM v. 1. THE SECRETARY TO GOVERNMENT — Madras High Court (2004-03-10)
• BRANCH MANAGER ORIENTAL v. S.KADARSHAW ROWTHER — Madras High Court (2004-03-06)