LexP.SATHASIVAM, S.K.KRISHNAN
86 recorded High Court judgment(s) · 2003–2007
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 86 |
Disposal nature
| DISMISSED | 34 |
| ALLOWED | 30 |
| DISPOSED OF | 6 |
| (unspecified) | 6 |
| CLOSED | 5 |
| ORDERED | 3 |
| DISMISSED WITH OBSERVATION | 1 |
| PARTLY ALLOWED | 1 |
Recent judgments
- C.JAYAPAL, v. DR.S.M.SIVAKUMAR, DEAN, — Madras High Court (2007-03-23)
- R.SIVAPRAKASAM, v. A.PANNERSELVAM, — Madras High Court (2007-03-23)
- M.MUTHUPANDI, v. ANNAMALAI, — Madras High Court (2007-03-23)
- K. MURUGANANDAM v. MANAGING DIR, TN STATE — Madras High Court (2006-10-27)
- C.VIJAYAKUMAR, v. PAVIN RAINA, I.A.S., — Madras High Court (2006-10-27)
- S.JAYAKUMAR, v. M.ANBALAZHAN, — Madras High Court (2006-10-27)
- S. ELANGO v. THE GENERAL MANAGER, — Madras High Court (2006-10-27)
- M.NAGARAJAN, v. M.DEVARAJ, I.A.S., — Madras High Court (2006-09-27)
- TAMILNADU VETERNITY ASSISTANT v. THE STATE OF TAMIL NADU, REP — Madras High Court (2006-01-27)
- AIDED ELEMENTARY SCHOOL v. THE STATE OF TAMILNADU REP BY — Madras High Court (2005-12-23)