P.SATHASIVAM,. RAJIVE BHALLA

34 recorded High Court judgment(s) · 2006–2007

Courts

Disposal nature

Recent judgments

• VINOD KUMAR v. COMMISSIONER ETC. — Punjab & Haryana High Court (2007-08-09)
• M/S MALKEET OIL COMPANY, PATIALA v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2007-08-07)
• RAJ SINGH AND ORS. v. STATE OF HRY. AND ORS. — Punjab & Haryana High Court (2007-08-07)
• KAMALDEEP SINGH v. UOI AND ANR. — Punjab & Haryana High Court (2007-07-17)
• M/S ROSARY RELATORS PVT. LTD. v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2007-07-16)
• GURNAM SINGH v. COMMISSIONER AND ORS. — Punjab & Haryana High Court (2007-07-06)
• SHANTI DEVI v. COMMISSIONER, HISAR DIVN. AND ORS. — Punjab & Haryana High Court (2007-05-30)
• GURMEET SINGH v. THE FINANCIAL COMMISSIONER AND ORS — Punjab & Haryana High Court (2007-05-29)
• KISHAN SINGH v. DY. COMMR. FARIDABAD & ORS. — Punjab & Haryana High Court (2007-05-28)
• JAGIR SINGH v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2007-05-28)