LexP.SATHASIVAM, N. PAUL VASANTHAKUMAR
241 recorded High Court judgment(s) · 2006–2007
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 241 |
Disposal nature
| DISPOSED OF | 66 |
| DISMISSED | 65 |
| ALLOWED | 39 |
| CLOSED | 19 |
| DISMISSED AS WITHDRAWAL | 13 |
| DISMISSED FOR DEFAULT | 11 |
| WITHDRAWN DISMISSED | 7 |
| DISMISSED AS INFRUCTUOUS | 6 |
Recent judgments
- A.MONAHARAN, v. 1. THE CHAIRMAN, — Madras High Court (2007-03-27)
- . v. . — Madras High Court (2007-03-27)
- A.J.BASKARAN S/O.ANANDARAJ 10 v. TAMILANDU STATE TRANSPROT CORP — Madras High Court (2007-03-27)
- INDIAN OIL CORPORATION LTD., v. M/S.KAMALA FILLING STATION, — Madras High Court (2007-03-27)
- S.NAYAGAM v. THE DIRECTOR/THE COMMISSIONER — Madras High Court (2007-03-22)
- P.C.D. NAMBIAR v. THE COMMISSIONER — Madras High Court (2007-03-22)
- C.N.RAMAN v. THE SECRETARY TO GOVERNMENT — Madras High Court (2007-03-21)
- G.BALAKRISHNA REDDY v. THE MEMBER SECRETARY — Madras High Court (2007-03-21)
- KESAVALU NAIDU, v. THE CHENNAI METROPOLITAN DEVE. — Madras High Court (2007-03-21)
- SQN/LDR.(DR.)V.ANAND v. THE GOVT. OF TAMILNADU REP. — Madras High Court (2007-03-21)