LexP.SATHASIVAM, AR.RAMALINGAM
35 recorded High Court judgment(s) · 2004–2005
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 35 |
Disposal nature
| DISMISSED | 12 |
| (unspecified) | 9 |
| ALLOWED | 6 |
| DISMISSED WITHOUT COSTS | 3 |
| ALLOWED WITHOUT COSTS | 2 |
| ORDERED | 1 |
| DISMISSED WITH COST | 1 |
| DISPOSED OF | 1 |
Recent judgments
- 1.S.JACOB, 2.S.MANOHARN, v. 1.STATE OF T.N.REP.BY ITS — Madras High Court (2005-09-10)
- K.M.VIJAYAN v. STATE OF TAMILNADU REP.BY ITS — Madras High Court (2005-08-25)
- WA/553/2001 of Vs — Madras High Court (2005-08-20)
- U/I OF GENERAL MANAGER, v. J.HAYATH BASHA — Madras High Court (2005-08-20)
- THE ASST COMMR v. S.MOHAMMED GHOUSE — Madras High Court (2005-08-11)
- RAJAM KUTTY v. 1) THE REGISTRAR, — Madras High Court (2005-08-11)
- UNI REP BY THE ADDL DIRECTOR v. THE CENTRAL ADMINISTRATIVE TBL — Madras High Court (2005-08-11)
- U/I CHIEF SECY. GOVT. OF PONDI v. THE CENTRAL ADMIN TRIBUNAL — Madras High Court (2005-08-09)
- M. NALLUCHAMY v. STATE OF TAMILNADU, REP.BY — Madras High Court (2005-07-28)
- U/I UNION TERRITORY OF v. CENTRAL ADMIN TRIBUNAL — Madras High Court (2005-07-27)