LexP.SATHASIVAM
194 recorded High Court judgment(s) · 2001–2007
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 194 |
Disposal nature
| (unspecified) | 118 |
| DISMISSED | 34 |
| DISPOSED OF | 20 |
| ALLOWED | 9 |
| ORDERED ACCORDINGLY | 4 |
| ORDERED | 3 |
| CLOSED | 2 |
| ALLOWED WITHOUT COSTS | 2 |
Recent judgments
- TVL.SULOCHANA COTTON SPINNING v. THE STATE OF TAMILNADU — Madras High Court (2007-03-22)
- S.DORAISAMY v. THE MANAGING DIRECTOR, — Madras High Court (2007-02-09)
- PERIYASAMY KONAR v. PACHAIYAMMAL — Madras High Court (2006-11-23)
- M/S.SRI BALA SASTHA CHEMICAL v. MR.K.RAVI,PROPRIETOR — Madras High Court (2006-11-23)
- CHINNAIYAN v. P.MARAPPAN — Madras High Court (2006-11-23)
- JEYASEKARAN v. R. SEERANGAN — Madras High Court (2006-11-23)
- S. BANUMATHI v. JANAKIAMMAL — Madras High Court (2006-11-23)
- A.SUBASHCHANDRAN v. ICICI BANK LTD., — Madras High Court (2006-11-23)
- MRS D RAJAMANI v. MRS D KAVITHA — Madras High Court (2006-11-23)
- TMT.KRISHNAVENI, v. GOPAL PANDITHAR, — Madras High Court (2006-11-10)