P.SAM KOSHY,SUDDALA CHALAPATHI RAO

498 recorded High Court judgment(s) · 2025–2026

Courts

Telangana High Court

498

DISMISSED	157
ALLOWED NO COSTS	106
DISPOSED OF NO COSTS	103
REJECTED	44
DISMISSED AS NON PROSECUTION	32
DISMISSED AS INFRUCTUOUS	21
PARTLY ALLOWED NO COSTS	14
WITHDRAWN	11

GOCL CORPORATION LTD v. THE ASST COMMISSIONER OF INCOME TAX — Telangana High Court (2026-03-26)
GULF OIL CORPORATION LTD v. THE ASST.COMMISIONER OF INCOME TAX — Telangana High Court (2026-03-26)
VIRCHOW LABORATORIES LIMITED, HYDERABAD. v. THE COMMISSIONER O0FCUSTOMS AND CENTRAL EXCISE, HYDERABAD. — Telangana High Court (2026-03-26)
THE COMMISSIONER OF INCOME TAX IV v. LEGEND ESTATES PVT. LTD. — Telangana High Court (2026-03-26)
Sanjay Agarwal v. The Union of India — Telangana High Court (2026-03-26)
Smt. Fariya Khaleed v. The Principal Commissioner — Telangana High Court (2026-03-12)
THE STATE OF ANDHRA PRADESH, REP.BY THESTATE REPRESENTATIVE v. M/S ANAND CINE SERVICE, HYDERABAD. — Telangana High Court (2026-02-20)
Kumari G. Govinda Lakshmi v. The Government of Telangana And Another — Telangana High Court (2026-02-20)
BILT PAPER HOLDINGS LTD, (FORMERLY ARP LTD) SECUNDERABAD v. JOINT CIT, SPL RANGE I, HYDERABAD — Telangana High Court (2026-02-20)
R.Sai Krishna v. Sri. Kumar Vishwajit IPS — Telangana High Court (2026-02-20)