LexP.SAM KOSHY,SAMBASIVARAO NAIDU
106 recorded High Court judgment(s) · 2023–2024
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 106 |
Disposal nature
| DISPOSED OF NO COSTS | 24 |
| ALLOWED NO COSTS | 23 |
| DISMISSED AS INFRUCTUOUS | 15 |
| DISMISSED | 13 |
| REJECTED | 10 |
| PARTLY ALLOWED NO COSTS | 4 |
| DISMISSED NO COSTS | 4 |
| DISMISSED AS NOT PRESSED | 4 |
Recent judgments
- SANDA KANAKAIAH v. SMT. SARALA — Telangana High Court (2024-07-31)
- KONATHAM DHANALAKSHMI v. CHAKKA PRABHAKAR RAO AND 6 OTHERS — Telangana High Court (2024-07-31)
- SIKHA SRINIVASA RAO v. SIKHA SRILAXMI , LUDHIA — Telangana High Court (2024-07-31)
- POTTA RAMACHANDER v. POTTA LALITHA , MANGA — Telangana High Court (2024-07-31)
- PASHAM ANIL REDDY v. PASHAM VAKULA — Telangana High Court (2024-07-30)
- Vusikamalla Laxmi, v. Thota Veeramma — Telangana High Court (2024-07-30)
- M.PRAVEEN REDDY , PARAMESHWAR REDDY v. GILKALA GANESH AND 3 OTHERS — Telangana High Court (2024-07-30)
- Master K.V.Jeevesh Reddy v. Katta Susheela — Telangana High Court (2024-07-30)
- Naini Vijaya Lakshmi v. B.Madhava Reddy — Telangana High Court (2024-07-30)
- yennam Ravinder Reddy v. Shaik Shakiruddin and 8 others — Telangana High Court (2024-07-30)