P.SAM KOSHY,S.CHALAPATHI RAO

23 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• MALLESH GOUD DONKENI v. INCOME TAX OFFICER — Telangana High Court (2025-08-04)
• PURUSHOTHAM CHIPPA v. INCOME TAX OFFICER, — Telangana High Court (2025-08-04)
• Sangeeta Jain v. The Union of India — Telangana High Court (2025-08-04)
• MADHUSUDHANA RAO DIRISALA v. INCOME TAX OFFICER — Telangana High Court (2025-08-04)
• The Commissioner of Income Tax v. M/s. Midwest Granites Pvt. Ltd., — Telangana High Court (2025-08-04)
• THE COMMISSIONER OF INCOME TAX v. M/S. MIDWEST GRANITES PVT. LTD., — Telangana High Court (2025-08-04)
• The Commissioner of Income Tax (ITandTP) v. M/s. Midwest Granites Pvt. Ltd., — Telangana High Court (2025-08-04)
• SUDHAKAR MUTYAM v. INCOME TAX OFFICER — Telangana High Court (2025-08-04)
• Shri Ramavtar Agarwal (Indl) v. The Assistant Commissioner of Income Tax — Telangana High Court (2025-08-04)
• THE COMMR OF INCOME TAX, HYDERABAD v. M/S MIDWEST GRANITES PVT LTD., HYDERABAD — Telangana High Court (2025-08-04)