LexP. SAM KOSHY, . RAJANI DUBEY
97 recorded High Court judgment(s) · 2021–2022
Open in Lexace · Search this judge's casesCourts
| Chhattisgarh High Court | 97 |
Disposal nature
| ALLOWED | 45 |
| DISMISSED | 19 |
| WITHDRAWN | 11 |
| DISPOSED OFF | 8 |
| NON PROSECUTION | 7 |
| REJECTED | 4 |
| D.F.D.(DISSMISSED ON DEFAULT) | 2 |
| PARTLY ALLOWED | 1 |
Recent judgments
- Anil Rawani v. State Of Chhattisgarh — Chhattisgarh High Court (2022-12-06)
- Yashwant Khutiya v. State Of Chhattisgarh — Chhattisgarh High Court (2022-12-06)
- Rajesh @ Raka v. State Of Chhattisgarh — Chhattisgarh High Court (2022-12-06)
- PRASHANT RAI v. SMT. PRIYA RANI — Chhattisgarh High Court (2022-11-24)
- ASHOK BAJAJ v. PRATEEK AGRAWAL — Chhattisgarh High Court (2022-11-24)
- PUSHPLATA SHUKLA v. RAMBAHOR SHUKLA — Chhattisgarh High Court (2022-11-24)
- YUDHISHTHIR KUMAR SAHU v. SMT. MANJU SAHU — Chhattisgarh High Court (2022-09-08)
- JAYASWAL NECO INDUSTRIES LIMITED v. M/S P. S. STEELTUBES — Chhattisgarh High Court (2022-09-08)
- YOGESH MANHAR v. KUSUM BAI — Chhattisgarh High Court (2022-09-08)
- TAKESHWAR @ SATISH GIRI v. SMT. JAYANTI GOSWAMI — Chhattisgarh High Court (2022-08-25)