LexP. SAM KOSHY, PRITINKER DIWAKER
20 recorded High Court judgment(s) · 2015–2017
Open in Lexace · Search this judge's casesCourts
| Chhattisgarh High Court | 20 |
Disposal nature
| DISMISSED | 13 |
| ALLOWED | 5 |
| DISPOSED OFF | 1 |
| PARTLY ALLOWED | 1 |
Recent judgments
- Brijlal Sao v. State Of Chhattisgarh — Chhattisgarh High Court (2017-11-25)
- Chirru Agariya v. State Of Chhattisgarh — Chhattisgarh High Court (2017-11-25)
- Pyarelal v. State Of Chhattisgarh — Chhattisgarh High Court (2017-11-25)
- Motilal Rajwade v. State Of Chhattisgarh — Chhattisgarh High Court (2017-11-25)
- Bandhuram Bhatra v. State Of Chhattisgarh — Chhattisgarh High Court (2017-11-25)
- Kismat Dhanwar v. State Of Chhattisgarh — Chhattisgarh High Court (2017-11-25)
- Sanjay Beck v. State Of Chhattisgarh — Chhattisgarh High Court (2017-11-25)
- Nasibuddin v. State Of Chhattisgarh — Chhattisgarh High Court (2016-04-29)
- DWARIKA SAHU v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2016-04-21)
- State Of Chhattisgarh v. L. Dileshwar Rao — Chhattisgarh High Court (2016-04-21)