LexP. SAM KOSHY, PARTH PRATEEM SAHU
151 recorded High Court judgment(s) · 2021–2023
Open in Lexace · Search this judge's casesCourts
| Chhattisgarh High Court | 151 |
Disposal nature
| DISPOSED OFF | 60 |
| DISMISSED | 36 |
| ALLOWED | 35 |
| WITHDRAWN | 15 |
| REJECTED | 2 |
| D.F.D.(DISSMISSED ON DEFAULT) | 1 |
| INFRUCTUOUS | 1 |
| NON PROSECUTION | 1 |
Recent judgments
- M/S UTTAM CON INFRASTRUCTURE PRIVATE LIMITED v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2023-07-10)
- SMT. SANDHYA JAIN v. HARBANSH SINGH MIRI — Chhattisgarh High Court (2023-05-11)
- Tej Kumar v. Lalit Chandranahu — Chhattisgarh High Court (2023-05-11)
- SHALA VIKAS SAMITI v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2023-05-11)
- SETRAM v. LALIT CHANDRANAHU — Chhattisgarh High Court (2023-05-11)
- UMESH KUMAR SINGH v. KIRAN KOUSHAL — Chhattisgarh High Court (2023-04-28)
- KRISHNA KUMAR BAGHMAR v. SMT. SUSHILA BAGHMARE — Chhattisgarh High Court (2023-04-21)
- DR. LALLAN SINGH v. DR. M. GEETA — Chhattisgarh High Court (2023-04-21)
- BHARAT ALUMINIUM COMPANY LIMITED, v. KIRAN KOUSHAL — Chhattisgarh High Court (2023-03-24)
- N. ARJUNAN v. SHRI GAURAV DWIVEDI — Chhattisgarh High Court (2023-03-24)