P.SAM KOSHY,NARSING RAO NANDIKONDA

1,065 recorded High Court judgment(s) · 2025–2026

Courts

Telangana High Court

1065

ALLOWED NO COSTS	453
DISMISSED	305
DISPOSED OF NO COSTS	118
WITHDRAWN	49
DISMISSED AS INFRUCTUOUS	48
REJECTED	45
CLOSED NO COSTS	17
DISMISSED AS NON PROSECUTION	16

Mr.Chitikireddy Shivaram v. The National Faceless Appeal Centre (NFAC) — Telangana High Court (2026-05-05)
M/s. SBC Chem Corporation, v. The Superintendent of Central Tax, — Telangana High Court (2026-05-04)
SRI. VIJAY KUMAR CHUNDURU v. The Assessment Unit — Telangana High Court (2026-05-04)
PARADISE FOOD COURT PRIVATE LIMITED v. Deputy Commissioner of Income Tax — Telangana High Court (2026-04-30)
Harinandan Cherekar v. The High Court for the State of Telangana, — Telangana High Court (2026-04-30)
Dr. Gajarao Bhupal, IPS v. Union of India — Telangana High Court (2026-04-27)
Sri K. Rama Krishna Rao, IAS v. Smt B Annapurna — Telangana High Court (2026-04-27)
M/s 70 MM Entertainment Private Limited v. The Income Tax Officer — Telangana High Court (2026-04-21)
A. Vijaya Kumar v. The State of Telangana — Telangana High Court (2026-04-21)
Surendra Mohan, I.A.S. v. Maddineni Ramesh Babu — Telangana High Court (2026-04-17)