P.SAM KOSHY,NAMAVARAPU RAJESHWAR RAO

82 recorded High Court judgment(s) · 2024–2026

Courts

Disposal nature

Recent judgments

• V Srinivas v. Manoj Kumar — Telangana High Court (2026-04-22)
• Sri. Balachander Pillai v. Mr. SATYA PRAKASH — Telangana High Court (2026-03-24)
• Sri. Rayla Bhaskar Rao v. Sri.Burra Venkatesham, IAS — Telangana High Court (2026-02-18)
• B. Sadanand v. Sri Syed Ali Murtaza Rizvi, IAS — Telangana High Court (2026-02-18)
• Smt. M. Manikyamma v. Dr.Komal Kapoor — Telangana High Court (2026-02-18)
• K. Narasimha Reddy v. Smt. Christina Z. Chongthu, IAS — Telangana High Court (2026-02-18)
• Md. Maqbool Hussain, v. G. Srinivas Rao — Telangana High Court (2026-02-18)
• B. Ravinder Prasad Srivastava v. Smt. Srivalli — Telangana High Court (2025-08-28)
• S.Jaya Laxmi , C.Jaya Laxmi v. John Dayanand, — Telangana High Court (2025-07-11)
• K. Ravi Shanker Srinivas v. Kanthilal Patel — Telangana High Court (2025-05-21)