P.SAM KOSHY,N.TUKARAMJI

1,031 recorded High Court judgment(s) · 2023–2025

Courts

Telangana High Court

1031

ALLOWED NO COSTS	450
DISPOSED OF NO COSTS	161
DISMISSED	141
REJECTED	125
WITHDRAWN	54
DISMISSED AS NON PROSECUTION	32
PARTLY ALLOWED NO COSTS	24
DISMISSED AS INFRUCTUOUS	15

Kare Pradeep Kumar v. The state of Telangana — Telangana High Court (2025-06-12)
STATE OF TELANGANA REP BY PP., v. KRATHI KUMAR RATHOD (A3), NIZAMABAD AND ANR., — Telangana High Court (2025-06-12)
KRANTHI KIRAN RATHOD v. THE STATE OF A.P., — Telangana High Court (2025-06-12)
Hindusthan Fluro Carbons Ltd., v. Rockwell Industries Ltd.. — Telangana High Court (2025-06-12)
JOHN ABRAHAM AND ANOTHER v. STATE OF AP., — Telangana High Court (2025-06-12)
Madarapu Suguna, v. Mukhirala Thirupathi Rao, — Telangana High Court (2025-06-12)
M/s. Coromandel Fertilizers v. East Godavari Coast Shipping Agency, Having its office — Telangana High Court (2025-05-21)
M/S. DRS INFRA v. M/S. A.R. RESURGENCE RESOURCES LLP — Telangana High Court (2025-05-21)
Mogulla Parsharam , Parsharamulu v. The State of Telangana — Telangana High Court (2025-05-21)
M/s DRS Infra a partnership Firm v. M/s A.R. Resurgence Resources LLP — Telangana High Court (2025-05-21)