LexP.SAM KOSHY,LAXMI NARAYANA ALISHETTY
700 recorded High Court judgment(s) · 2023–2024
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 700 |
Disposal nature
| ALLOWED NO COSTS | 212 |
| DISMISSED | 185 |
| DISPOSED OF NO COSTS | 109 |
| REJECTED | 92 |
| WITHDRAWN | 34 |
| DISMISSED AS INFRUCTUOUS | 21 |
| DISMISSED NO COSTS | 19 |
| PARTLY ALLOWED NO COSTS | 17 |
Recent judgments
- M/s. L and T PES JV v. Assistant Commissioner of State Siricilla And 5 Others — Telangana High Court (2024-11-29)
- M/s. L and T PES JV v. Assistant Commissioner of State Tax and 7 Others — Telangana High Court (2024-11-29)
- M/s. L and T PES JV v. Assistant Commissioner of State Tax and 5 others — Telangana High Court (2024-11-29)
- M/s. L and T PES JV v. Assistant Commissioner of State Tax and 7 Others — Telangana High Court (2024-11-29)
- M/s. pipelic energy software India Pvt. Limited, v. The Dy. Commissioner of Income Tax, — Telangana High Court (2024-06-28)
- Prahitha Contruction Private Limited v. Union of India and 3 others — Telangana High Court (2024-02-09)
- M/s Sravani Dental Hospital v. The National Consumer Disputes Redressal Commission and another — Telangana High Court (2024-01-25)
- Sheladia Associates Inc v. Assistant Director of Income Tax — Telangana High Court (2024-01-25)
- M/s SRAVANTHI INTERIORS v. The Commercial Tax Officer, And 3 Others — Telangana High Court (2024-01-12)
- Dr.SRIKANTH BABU PERUGU v. Dr. Chiliveru Ravinder — Telangana High Court (2023-11-10)