P.SAM KOSHY

762 recorded High Court judgment(s) · 2023–2026

Courts

Disposal nature

Recent judgments

• M/s Classklap Private Ltd v. M/s Swaramba Distributors — Telangana High Court (2026-05-05)
• Ms. Venkata Aswini Reddy Koyya @ Ashu Reddy, v. Mr. Yenumula Satyanarayana Murthy, — Telangana High Court (2026-04-29)
• V.V. Achyuta Rama Rao v. All concerned. — Telangana High Court (2026-04-24)
• M. Ramu v. Smt. Malathi Ghosh — Telangana High Court (2026-04-17)
• Mr. Krishna Reddy v. M/s Hitha Net India Private Limited — Telangana High Court (2026-04-16)
• M/s. Ashirvad Pipes Pvt Ltd v. M/s NCC Ltd — Telangana High Court (2026-04-16)
• M/s. Akash Builders v. Kalva Nischal Kumar — Telangana High Court (2026-04-16)
• Sri. Peddaboina Srinivas, v. M/s RAINBOW DEVELOPERS, — Telangana High Court (2026-04-16)
• Jupudi Amareswara Rao, v. ELLAR DEVELOPERS, — Telangana High Court (2026-04-13)
• M/s. Gati-Kintetsu Express Pvt. Ltd. v. Nova Enterprises — Telangana High Court (2026-04-13)