LexP. SAM KOSHY
2,265 recorded High Court judgment(s) · 2015–2023
Open in Lexace · Search this judge's casesCourts
| Chhattisgarh High Court | 2265 |
Disposal nature
| DISMISSED | 1122 |
| DISPOSED OFF | 608 |
| ALLOWED | 355 |
| WITHDRAWN | 106 |
| PARTLY ALLOWED | 49 |
| INFRUCTUOUS | 12 |
| REJECTED | 5 |
| D.F.D.(DISSMISSED ON DEFAULT) | 4 |
Recent judgments
- Rajesh Vaishnav v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2023-07-24)
- KHATPAL SINGH CHANDRA v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2023-07-24)
- GAURISHANKAR SINGH v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2023-07-24)
- SUDHIR GAUTAM v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2023-07-24)
- Ramesh Mahawar v. State Of Chhattisgarh — Chhattisgarh High Court (2023-04-25)
- Ramesh Mahawar v. State Of Chhattisgarh — Chhattisgarh High Court (2023-04-25)
- PRAVEEN SINGH THAKUR v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2023-04-25)
- Ramesh Mahawar v. State Of Chhattisgarh — Chhattisgarh High Court (2023-04-25)
- KAUSHAL CHANDRAKAR v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2023-04-25)
- KAUSHAL CHANDRAKAR v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2023-04-25)