LexP. SAM KOSHY
40,285 recorded High Court judgment(s) · 2008–2023
Open in Lexace · Search this judge's casesCourts
| Chhattisgarh High Court | 40285 |
Disposal nature
| DISPOSED OFF | 23469 |
| ALLOWED | 5840 |
| DISMISSED | 5420 |
| WITHDRAWN | 3165 |
| REJECTED | 676 |
| INFRUCTUOUS | 562 |
| NON PROSECUTION | 490 |
| PARTLY ALLOWED | 425 |
Recent judgments
- Ashwin Kumar Gurdhanbhai Thakkar v. Chhattisgarh State Civil Supplies Corporation Limited — Chhattisgarh High Court (2023-07-24)
- JITENDRA KUMAR MANKAR v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2023-07-19)
- RAJKUMAR SAHU v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2023-07-19)
- SANGITA PATEL v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2023-07-19)
- MAMTA PARGANIHA v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2023-07-19)
- KIRAN KUMAR v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2023-07-19)
- SANJAY KUMAR TAMBOLI v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2023-07-19)
- DOODHNATH KURRE v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2023-07-19)
- NEMI SINGH v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2023-07-19)
- GAYATRI RAJPUT v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2023-07-19)