P.S.TEJI

2,524 recorded High Court judgment(s) · 2011–2025

Courts

Disposal nature

Recent judgments

• UMA GUPTA v. SUJATA GUPTA & ANR — Delhi High Court (2025-02-13)
• SRI KISHAN v. ROHTAS SAINI — Delhi High Court (2024-12-12)
• VINITA MEHROTRA v. PUNJAB AND SINDH BANK — Delhi High Court (2020-01-20)
• ARIZ KHAN AND ANR. v. UNION OF INDIA AND ORS. — Delhi High Court (2019-08-13)
• SUDHIR AGGARWAL & ORS v. UNION OF INDIA & ORS — Delhi High Court (2019-07-23)
• OVERSEAS HEALTH CARE PVT. LTD v. MINISTRY OF HEALTH & FAMILY WELFARE & ANR — Delhi High Court (2019-07-04)
• PARYAVARAN AVM JEEV RAKSHA BISHNOI SABHA HARYANA v. MINISTRY OF ENVIRONMENT, FOREST AND CLIMATE CHANGE & ORS — Delhi High Court (2019-07-03)
• RITU MALIK v. LAND & DEVELOPMENT OFFICE — Delhi High Court (2019-04-23)
• ASSOCIATION OF 174 TROLLEY RETRIEVERS OF DIAL THROUGH THEIR REPRESETATIVE v. UNION OF INDIA & ANR. — Delhi High Court (2019-04-05)
• ASHWANI SETH v. INSURANCE REGULATROY AND DEVELOPMENT AUTHORITY & ORS — Delhi High Court (2019-02-28)