LexP.S. RANA
840 recorded High Court judgment(s) · 2009–2017
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 840 |
Disposal nature
| Disposed Off | 396 |
| DISPOSED OFF | 381 |
| Transfer to other Court | 23 |
| Transferred to HP Administrative Tribunal | 18 |
| DISMISSED | 8 |
| OTHERS DISPOSED OFF | 5 |
| By Transfer | 3 |
| Dismissed | 2 |
Recent judgments
- STATE OF HP v. MADAN LAL — Himachal Pradesh High Court (2017-05-22)
- KRISHNU @ KRISHAN CHAND v. STATE OF HP — Himachal Pradesh High Court (2017-01-02)
- RAJEEV SHARMA v. STATE OF HP — Himachal Pradesh High Court (2017-01-02)
- JAGDISH KUMAR v. LAL SINGH — Himachal Pradesh High Court (2016-12-29)
- ORIENTAL INSURANCE CO. v. BHIMA DEVI — Himachal Pradesh High Court (2016-12-29)
- SUNDER LAL v. MASTER VIKAS — Himachal Pradesh High Court (2016-12-29)
- RICKY SHARMA v. STATE OF HP — Himachal Pradesh High Court (2016-12-27)
- HEM RAM v. KANTA DEVI — Himachal Pradesh High Court (2016-12-27)
- HEM RAM v. JAIMANTI — Himachal Pradesh High Court (2016-12-27)
- NATIONAL INSURANCE CO. v. RAJVEER KAUR — Himachal Pradesh High Court (2016-12-22)