P.S. PATWALIA

184 recorded High Court judgment(s) · 2004–2009

Courts

Disposal nature

Recent judgments

• SHAM LAL NIRWANI AND ORS. v. DILE SINGH AND ORS. — Punjab & Haryana High Court (2009-03-24)
• PRITPAL v. SURINDER KUMAR AND ANR. — Punjab & Haryana High Court (2006-12-22)
• SATPAL JAURA v. SHANTI DEVI — Punjab & Haryana High Court (2006-12-22)
• SURJIT KUMAR v. PRTC AND ANR. — Punjab & Haryana High Court (2006-12-19)
• PARKASH CHAND v. HARDIP SINGH — Punjab & Haryana High Court (2006-12-19)
• M/S MOHINDER SINGH RAJINDER PAL v. GURBHEJ SINGH AND ANR. — Punjab & Haryana High Court (2006-12-19)
• UOI AND ORS. v. RAMESH KUMAR — Punjab & Haryana High Court (2006-12-19)
• GURDEEP SINGH v. MANGAL SINGH — Punjab & Haryana High Court (2006-12-18)
• RAVINDER KAUR SANDHU v. HARCHARAN SINGH AND ORS — Punjab & Haryana High Court (2006-12-15)
• BHAG SINGH v. PRTC — Punjab & Haryana High Court (2006-12-15)