P.S.NARAYANA,G. BIKSHAPATHY

783 recorded High Court judgment(s) · 2004–2005

Courts

Disposal nature

Recent judgments

• S. Rami Reddy, v. The Government of Andhra Pradesh, — Telangana High Court (2005-04-29)
• Sakinala Harinadh, v. The District Educational Officer, and Convener, — Telangana High Court (2005-04-29)
• Sk.Jilani Basha v. The Superintendent of Police — Telangana High Court (2005-04-29)
• Kunchala Subba Reddy S/o Nigi reddy v. The Collector, (Panchayat Wing) — Telangana High Court (2005-04-29)
• M. Syda Rani v. Government of Andhra Pradesh,Rep. by its principal — Telangana High Court (2005-04-29)
• SYED ABDUL ALAM KURNOOL.AND2ORS\ v. THE GOVT OF A.P. ITS PRL SEC HYDAND7ORS — Telangana High Court (2005-04-29)
• D. Srihari S/o Venkataswamy v. Government of Andhra Pradesh rep by Principal — Telangana High Court (2005-04-29)
• R.Hari Prakash, v. The Govt. of Andhra Pradesh, — Telangana High Court (2005-04-29)
• G.Ramachandra Rao v. The Chairman and State Level Police Recruitment — Telangana High Court (2005-04-29)
• V.Thaviti Raju, v. The Government of Andhra Pradesh, — Telangana High Court (2005-04-29)