LexP.S.NARAYANA
4,534 recorded High Court judgment(s) · 2002–2016
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 4531 |
| Andhra Pradesh High Court | 3 |
Disposal nature
| DISPOSED OF NO COSTS | 2209 |
| DISMISSED NO COSTS | 730 |
| ALLOWED NO COSTS | 449 |
| DISMISSED | 316 |
| CLOSED NO COSTS | 266 |
| WITHDRAWN | 234 |
| PARTLY ALLOWED NO COSTS | 138 |
| DISMISSED AS INFRUCTUOUS | 57 |
Recent judgments
- APSRTC, v. Minhajuddin Ahmed — Telangana High Court (2016-03-22)
- Y.VISWESWAR RAO AND 3 OTHERS v. KYLAS NAGARAJ AND 3 OTHERS — Telangana High Court (2011-11-02)
- Jonnalagadda Venkatappaiah v. Jonnalagadda Veeraiah — Telangana High Court (2011-03-30)
- K.Bhanu Prakash Reddy, v. G.Satya Narayana Rao, — Telangana High Court (2010-07-12)
- M/s. Gayatri Projects Ltd., v. The State of A.P., — Telangana High Court (2010-07-12)
- M/s. Gayatri Projects Limited, v. The State of Andhra Pradesh, — Telangana High Court (2010-07-12)
- The Union of India v. Repakula Narasimha Rao — Telangana High Court (2010-07-08)
- Singamsetti Shankar v. Church of Christ, Puppalagutta, Warangal. — Telangana High Court (2010-07-08)
- The Union of India v. Devi Uday Kumar — Telangana High Court (2010-07-08)
- The Union of India, v. Kosuri Kasamma — Telangana High Court (2010-07-08)