P.S.GOPINATHAN, K.BALAKRISHNAN NAIR

26 recorded High Court judgment(s) · 2009–2009

Courts

Disposal nature

Recent judgments

• P.V.ASHOKAN v. THE STATE OF KERALA AND OTHERS — Kerala High Court (2009-11-26)
• K.P.SHAJI,C.NO.1501,C.PRISON,KANNUR v. STATE OF KERALA — Kerala High Court (2009-08-28)
• JINU A v. ANU VARGHESE & OTHERS — Kerala High Court (2009-08-27)
• P.KRISHNAN v. THE STATE — Kerala High Court (2009-08-27)
• VERY REV.STEPHEN v. STATE OF KERALA — Kerala High Court (2009-08-27)
• ABDUL RAZACK C.N.2025,CENTRAL PRISON,KNR v. STATE OF KERALA — Kerala High Court (2009-08-27)
• SAJI VARGHESE v. K.MOHAMMEDKUTTY — Kerala High Court (2009-08-26)
• MURUKAN, S/O.SUBBAYYA, C.NO.8965,C.P.TVM v. STATE OF KERALA — Kerala High Court (2009-08-25)
• M.V. MOLEY v. STATE OF KERALA — Kerala High Court (2009-08-25)
• STATE OF KERALA AND OTHERS v. J.RADHAKRISHNA NAIK AND OTHERS — Kerala High Court (2009-08-25)