LexP.S.GOPINATHAN, C.N.RAMACHANDRAN NAIR
847 recorded High Court judgment(s) · 2009–2012
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 847 |
Disposal nature
| DISMISSED | 355 |
| DISPOSED OF | 233 |
| ALLOWED | 116 |
| CLOSED | 76 |
| PARTLY ALLOWED | 31 |
| REMANDED | 12 |
| DISMISSED AS WITHDRAWN | 11 |
| DISMISSED AS INFRUCTUOUS | 11 |
Recent judgments
- NATIONAL TYRES & RUBBER CO. OF INDIA LTD v. THE COMMISSIONER OF INCOME TAX, COCHIN — Kerala High Court (2012-09-27)
- VALSAMMA THAMPI v. JOINT REGIONAL TRANSPORT OFFICER, MATTANCHERY — Kerala High Court (2012-09-27)
- THE COMMISSIONER OF INCOME TAX,COCHIN v. M/S.SWIFT LINK (P) LTD. — Kerala High Court (2012-09-27)
- R.BHAGYALAKSHMI v. PRINCIPAL SECRETARY — Kerala High Court (2012-09-27)
- M/S. PERIYAR CEMENTS PRIVATE LIMITED v. INTELLIGENCE OFFICER — Kerala High Court (2012-09-27)
- SITARAM AYURVEDA PHARMACY LIMITED v. STATE OF KERALA — Kerala High Court (2012-09-20)
- M/S. ST.AUGUSTINE PACKING INDUSTRIES AND SAWMILL v. THE DEPUTY COMMISSIONER (APPEALS) — Kerala High Court (2012-09-20)
- ABDUL KAREEM v. VAHID AND OTHERS — Kerala High Court (2012-09-20)
- RAJENDRAN M. v. STATE OF KERALA — Kerala High Court (2012-09-10)
- THULASEEDHARAN v. STATE — Kerala High Court (2012-08-17)