LexP.S.GOPINATHAN, AG. C.N.RAMACHANDRAN NAIR
167 recorded High Court judgment(s) · 2010–2011
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 167 |
Disposal nature
| DISPOSED OF | 59 |
| DISMISSED | 56 |
| ALLOWED | 19 |
| CLOSED | 17 |
| DISMISSED AS WITHDRAWN | 9 |
| PARTLY ALLOWED | 5 |
| DISMISSED AS NOT PRESSED | 1 |
| DISPOSED OF WITH COSTS | 1 |
Recent judgments
- UNION OF INDIA & OTHERS v. V.DINAKARAN & OTHERS — Kerala High Court (2011-11-04)
- N.SREENATH v. SMT.SUSAMMA MATHEW — Kerala High Court (2011-11-04)
- K.S.PRAKASAN v. STATE OF KERALA — Kerala High Court (2011-11-04)
- KRISHNANKUTTY.M. v. THE MANAGING DIRECTOR, KSBCL, TVM. — Kerala High Court (2011-11-04)
- P.J.JENSON v. T.DINESH — Kerala High Court (2011-11-04)
- CHITHRA V NAIR v. THE MAHATMA GANDHI UNIVERSITY AND OTHERS — Kerala High Court (2011-11-04)
- P.K.MOHANAN v. STATE OF KERALA AND OTHERS — Kerala High Court (2011-11-04)
- STATE OF KERALA v. PREETHA S AND OTHERS — Kerala High Court (2011-11-04)
- GEORGE MATHEW v. THE STATE OF KERALA AND OTHERS — Kerala High Court (2011-11-04)
- M/S.GLOBAL SPICES (P) LTD v. THE COMMERCIAL TAX OFFICER — Kerala High Court (2011-11-04)