LexP.S.GOPINATHAN, A.K.BASHEER
68 recorded High Court judgment(s) · 2009–2011
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 68 |
Disposal nature
| DISMISSED | 36 |
| ALLOWED | 11 |
| DISPOSED OF | 9 |
| PARTLY ALLOWED | 5 |
| DISMISSED AS WITHDRAWN | 3 |
| DISMISSED AS NOT PRESSED | 1 |
| DISMISSED WITH COSTS | 1 |
| SETTLED | 1 |
Recent judgments
- T.APPU v. THE DVL.MGR.NATIONAL INSURANCE CO.LTD. — Kerala High Court (2011-06-29)
- GAUTHEM THYAGARAJAN v. V.B.KARUNAKAR — Kerala High Court (2010-07-23)
- FEDERAL BANK v. P.N.SIVARAJAN — Kerala High Court (2010-04-06)
- GOPI v. STATE OF KERALA — Kerala High Court (2009-08-24)
- DR.THAJ ABDUL REHMAN v. RAJEENA — Kerala High Court (2009-08-11)
- K.S.R.T.C. v. SUDHIR ASSOCIATES — Kerala High Court (2009-08-11)
- K.G.DAMODARAN v. K.R.KUMARAN — Kerala High Court (2009-08-11)
- K.V.ABRAHAM v. M/S.RELCON FOUNDATION PVT.LTD. — Kerala High Court (2009-08-11)
- K.H.ABDUL MAJEED v. THE FEDERAL BANK LTD. — Kerala High Court (2009-08-11)
- STATE BANK OF TRAVANCORE v. K.T.THOMAS — Kerala High Court (2009-08-10)