LexP.S.GOPINATHAN
3,761 recorded High Court judgment(s) · 2007–2013
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 3761 |
Disposal nature
| DISPOSED OF | 1496 |
| DISMISSED | 889 |
| ALLOWED | 840 |
| PARTLY ALLOWED | 284 |
| DISMISSED AS WITHDRAWN | 93 |
| DISMISSED AS NOT PRESSED | 53 |
| DISMISSED AS INFRUCTUOUS | 42 |
| ABATED | 25 |
Recent judgments
- RENJUMON v. STATE OF KERALA — Kerala High Court (2013-03-15)
- PRADEESH v. STATE OF KERALA — Kerala High Court (2013-03-15)
- MURALEEDHARAN v. STATE OF KERALA — Kerala High Court (2013-03-15)
- RAJESH.K.V. @ RAJU v. SHO, THALASSERY POLICE STATION — Kerala High Court (2013-03-15)
- SITHURAJ v. STATE OF KERALA — Kerala High Court (2013-03-14)
- THOTTUMMOTH MUSTHAFA v. THE EXCISE INSPECTOR — Kerala High Court (2013-03-14)
- SHINE SALVADAORE MATHEW v. STATE OF KERALA — Kerala High Court (2013-03-14)
- JIJIN @ MAHESH v. STATE OF KERALA — Kerala High Court (2013-03-14)
- UNNIKRISHNAN PILLAI v. STATE OF KERALA — Kerala High Court (2013-03-14)
- MURUKAN @ KODUNGA SWAMI v. SUB INSPECTOR OF POLICE — Kerala High Court (2013-03-14)