P.S.DINESH KUMAR,UMESH M ADIGA

208 recorded High Court judgment(s) · 2017–2023

Courts

Disposal nature

Recent judgments

• THE PR. COMMISSIONER OF INCOME TAX v. LATE KARI THIMMEGOWDA RAJASHEKHARA — Karnataka High Court (2023-11-10)
• SRI B RAMANJANAPPA v. THE SECRETARY — Karnataka High Court (2023-11-10)
• SHRI. SATISH KUMAR N v. DR. S. V. NARAYANASWAMY — Karnataka High Court (2023-11-10)
• THE ASST. COMMISSIONER OF INCOME TAX v. M/S EVERGREEN HARDWARE STORES — Karnataka High Court (2023-11-10)
• M/S GARDEN CITY EDUCATION TRUST v. THE DEPUTY DIRECTOR OF INCOME TAX (EXEM) — Karnataka High Court (2023-03-03)
• STATE OF KARNATAKA THROUGH v. M/S TEXPORT INDUSTRIES PVT LTD — Karnataka High Court (2022-12-22)
• THE ASSISTANT COMMISSIONER OF COMMERCIAL TAXES v. SRI KANAHEYALLAL PATEL — Karnataka High Court (2022-12-22)
• The Assistant Commissioner v. THYSEENKRUPP ELEVATOR (INDIA) PRIVATE LIMITED — Karnataka High Court (2022-12-22)
• STATE OF KARNATAKA v. M/S GE BE PRIVATE LTD — Karnataka High Court (2022-12-22)
• STATE OF KARNATAKA v. SHRI RAVICHANDRA SHERIGAR — Karnataka High Court (2022-12-22)