P.S.DINESH KUMAR,T.G. SHIVASHANKARE GOWDA
1,098 recorded High Court judgment(s) · 2012–2024
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| Karnataka High Court | 1098 |
Disposal nature
| DISMISSED | 541 |
| DISPOSED | 240 |
| Dismissed for Non-Prosecution | 139 |
| ALLOWED | 85 |
| ALLOWED AND REMANDED | 59 |
| Partly Allowed | 12 |
| DROPPED | 10 |
| Abated | 8 |
Recent judgments
- SMT RAMA R REDDY v. SRI G K MANJUNATH — Karnataka High Court (2024-02-09)
- ESHWARAPPA M v. MR. L M NANDISH — Karnataka High Court (2024-01-25)
- SMT. S. GAYATHRI v. STATE OF KARNATAKA — Karnataka High Court (2024-01-25)
- MEETHA SUBODH SHETTY v. SUBODH SHETTY KARNOOR — Karnataka High Court (2024-01-25)
- M/S NVR DEVELOPERS v. STATE OF KARNATAKA — Karnataka High Court (2024-01-25)
- SRI.N.VENU v. B.M.NARAYANA SWAMY — Karnataka High Court (2024-01-24)
- N SATHYANARAYAN RAO v. SRI KRISHNAPPA GOVINDRAJ — Karnataka High Court (2024-01-24)
- UNION OF INDIA v. SHARITHA SHARMA — Karnataka High Court (2024-01-24)
- SRI.R.DEVENDRA v. STATE OF KARNATAKA — Karnataka High Court (2024-01-23)
- THE STATE OF KARNATAKA v. M/S OPTIEMUS INFRACOM LIMITED — Karnataka High Court (2024-01-23)
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