P.S.DINESH KUMAR,RAVI V HOSMANI

68 recorded High Court judgment(s) · 2020–2023

Courts

Disposal nature

Recent judgments

• THE COMMISSIONER OF CENTRAL TAX v. M/S WAY2 WEALTH BROKERS PVT LTD — Karnataka High Court (2023-07-28)
• SURESH S/O BASAVANTAPPA MARERN v. RUDRAPPA S/O DANDAPPA MARER AND ANR — Karnataka High Court (2020-03-23)
• SRI. NAGARAJ v. AKBAR ALI DIDAGUR AND ANR — Karnataka High Court (2020-03-23)
• JAYAMALA W/O JITENDRA POL AND ANR v. BASAVESHWARA S/O PRASAD DUMPALA AND ANR — Karnataka High Court (2020-03-19)
• THE KARNATAKA POWER TRANSMISSION AND ORS v. THE KPTCL VIDYUT VITARANA GUTTIGE — Karnataka High Court (2020-03-19)
• SHRI.YANKANNA YADAV S/O MAREPPA v. SHRI. RAGASWAMY — Karnataka High Court (2020-03-18)
• RAJKUMAR S/O SANGAPPA BAGALI v. VIDYA @ VIDYAVATI W/O RAJKUMAR BAGALI — Karnataka High Court (2020-03-17)
• THE DEPUTY CONSTITUED ATTRNEY (S) v. SHAIK SAMIUDDIN S/O SHAIK TAJUDDIN AND ANR — Karnataka High Court (2020-03-17)
• VANITA AND ANR v. LINGARAJ AND ORS — Karnataka High Court (2020-03-17)
• M.VENKATESHWAR RAO AND ANR v. SRI. SHARATH B. S/O BHEEMAIAH — Karnataka High Court (2020-03-17)