P.S.DINESH KUMAR,RAMACHANDRA D. HUDDAR

125 recorded High Court judgment(s) · 2014–2023

Courts

Disposal nature

Recent judgments

• M/S VODAFONE IDEA LIMITED v. DEPUTY DIRECTOR OF INCOME TAX — Karnataka High Court (2023-07-14)
• MRS MEHRUNNISSA v. MR BUDDAN SHARIEF — Karnataka High Court (2023-04-19)
• SMT. CHOWDAMMA v. MRS. GRACY KURIAN — Karnataka High Court (2023-04-19)
• SMT SHARADAMMA W/O LATE B M MALLIKARJUNA v. SMT B PARVATHAMMA W/O B S BASAPPA SHETTY — Karnataka High Court (2023-04-19)
• M/S. SHREEKARAM ESTATE N DEVELOPERS v. ASSISTANT COMMISSIONER — Karnataka High Court (2023-04-19)
• THE COMMISSIONER OF INCOME TAX v. M/S CISCO SYSTEMS SERVICES B V — Karnataka High Court (2023-02-24)
• THE COMMISSIONER OF INCOME TAX v. M/S AD2PRO MEDIA SOLUTIONS PVT LTD — Karnataka High Court (2023-02-24)
• SRI. RANGANATHA v. SMT. GAYATHRIDEVI. G — Karnataka High Court (2023-02-24)
• M/S META FUSION PVT LTD v. RAMU — Karnataka High Court (2023-02-23)
• SMT. C PREMALEELA v. SRI. RAMU — Karnataka High Court (2023-02-23)