P.S.DINESH KUMAR,RAJENDRA BADAMIKAR

118 recorded High Court judgment(s) · 2020–2023

Courts

Disposal nature

Recent judgments

• SMT R K VASANTHI v. UNION OF INDIA — Karnataka High Court (2023-03-10)
• SRI. M VENKATESH v. UNION OF INDIA — Karnataka High Court (2022-09-16)
• REGIONAL MANAGER v. SMT NOOR AYESHA — Karnataka High Court (2022-03-29)
• THE UNITED INDIA INSURANCE CO.LTD v. BHASKARA MARAKALA — Karnataka High Court (2022-02-28)
• THE MANAGER (LEGAL) v. SMT POORNIMA K — Karnataka High Court (2022-02-28)
• SRI. M VENKATESH v. UNION OF INDIA — Karnataka High Court (2022-02-28)
• M/S. UNITED INDIA INSURANCE COMPANY LIMITED v. SMT. PRABHAVATHI — Karnataka High Court (2022-02-28)
• SHEKARAPPA M B v. CHANNAMALLE GOWDA D S — Karnataka High Court (2022-02-28)
• K NAGARATHNAMMA v. THE MANAGING DIRECTORS — Karnataka High Court (2022-02-28)
• SMT. SHAILAJA SHETTY v. GAJANAN D GADEKAR — Karnataka High Court (2022-02-28)