P.S.DINESH KUMAR,P.KRISHNA BHAT

274 recorded High Court judgment(s) · 2013–2022

Courts

Karnataka High Court

274

DISPOSED	119
DISMISSED	75
Partly Allowed	33
ALLOWED	24
Dismissed for Non-Prosecution	17
ALLOWED AND REMANDED	3
Abated	2
DROPPED	1

D C JAGADEESH v. KARNATAKA LOKAYUKTA — Karnataka High Court (2022-06-24)
M/S RELIANCE GENERAL INSURANCE COMPANY LTD v. SMT. NETHRAVATHI — Karnataka High Court (2022-03-30)
M/S RELIANCE GENERAL INSURANCE COMPANY LTD v. SMT. KAMALAMMA — Karnataka High Court (2022-03-30)
SM KANNAPPA AUTOMOBILES PVT LTD v. SRI BHUPINDER RAI — Karnataka High Court (2022-03-04)
SRI D RAMADASA SHETTY v. SMT G RATHNAVATHI RAO — Karnataka High Court (2022-03-04)
SMT KALAVATHI v. SRI KRISHNAMURTHY — Karnataka High Court (2022-03-03)
M P SHIVAKUMAR v. SHANAZ BEGUM — Karnataka High Court (2022-03-03)
THE EXECUTIVE ENGINEER v. SHIMOGA URBAN DEVELOPMENT AUTHORITY — Karnataka High Court (2022-03-03)
SRI ANANTHA KRISHNA JOIS v. SRI SHIVAYOGI C KALASAD — Karnataka High Court (2022-03-03)
SRI P RUDRAMUNI v. SRI DR RAJANEESH GOEL I A S — Karnataka High Court (2022-03-03)