P.S.DINESH KUMAR,N.K.PATIL

303 recorded High Court judgment(s) · 2014–2015

Courts

Karnataka High Court

303

Partly Allowed	139
DISMISSED	73
DISPOSED	29
Dismissed for Non-Prosecution	21
ALLOWED	21
ALLOWED AND REMANDED	14
IA/Memo/VK/OP in disposal	3
REJECTED	2

MAHENDRA B JAIN v. SRI NETHAJI RAO — Karnataka High Court (2015-10-20)
SRI A KESHAVA REDDY v. SRI N NARAYANA W/O NARASIMHAIAH — Karnataka High Court (2015-10-20)
SMT. G VISHALA v. SRI G NAVEEN KRISHNA — Karnataka High Court (2015-10-20)
THE ORIENTAL INSURANCE COMPANY LIMITED v. SMT. Y.N LALITHA — Karnataka High Court (2015-10-09)
SMT ASMA @ ASMA TAAZ v. M/S UNITED INDIA INSURANCE CO. LTD., — Karnataka High Court (2015-10-09)
SMT Y N LALITHA v. MANAGING DIRECTOR — Karnataka High Court (2015-10-09)
SRI MOHAMMED KHALANDAR PASHA v. M/S UNITED INDIA INSURANCE CO LTD — Karnataka High Court (2015-10-09)
SMT NAGAMMA v. M/S NATIONAL INSURANCE CO.LTD — Karnataka High Court (2015-10-09)
SUNDARESH K v. MAGANA RAM CHOUDHARY — Karnataka High Court (2015-10-09)
M/S UNITED INDIA INSURANCE COMPANY LIMITED v. SMT Y N LALITHA — Karnataka High Court (2015-10-09)