P.S.DINESH KUMAR,MOHAN M. SHANTANAGOUDAR

98 recorded High Court judgment(s) · 2015–2015

Courts

Disposal nature

Recent judgments

• MALLAPPA S/O MALLAPPA v. VENKATESH — Karnataka High Court (2015-04-09)
• ANNAYAPPA @ KRISHNAPPA S/O DHOOMAPPA v. STATE OF KARNATAKA — Karnataka High Court (2015-02-27)
• NAGARAJA v. STATE BY HULIYAR POLICE — Karnataka High Court (2015-02-27)
• STATE OF KARNATAKA BY v. K.P.SOMAPPA, (A-2) — Karnataka High Court (2015-02-27)
• SRI V ANANTHA RAJU v. SRI T M NARASIMHAN — Karnataka High Court (2015-02-27)
• STATE OF KARNATAKA v. SHIVAPPA DEVADIGA, (A-3) — Karnataka High Court (2015-02-27)
• THE STATE BY POLICE v. D R ISMAIL S/O RAJAKSAB — Karnataka High Court (2015-02-27)
• MADESH @ MAHADESHA v. THE STATE OF KARNATAKA — Karnataka High Court (2015-02-27)
• STATE BY SHIRALAKOPPA POLICE v. GOPYANAIKA — Karnataka High Court (2015-02-26)
• STATE OF KARNATAKA v. RAGHAVENDRA S/O ANEPPA — Karnataka High Court (2015-02-25)