P.S.DINESH KUMAR,M G UMA

322 recorded High Court judgment(s) · 2016–2023

Courts

Karnataka High Court

322

DISMISSED	124
DROPPED	75
ALLOWED	53
DISPOSED	41
Partly Allowed	16
Dismissed for Non-Prosecution	7
ALLOWED AND REMANDED	6

AJAY MERCHANT v. INDIAN COUNCIL FOR CULTURAL RELATIONS — Karnataka High Court (2023-09-29)
UNION OF INDIA v. SHRI. H. K. MUNEGOWDA — Karnataka High Court (2023-08-18)
UNION OF INDIA v. SHRI N MANIVANNAN — Karnataka High Court (2023-08-18)
UNION OF INDIA v. SHRI. K.R SRIDHARA — Karnataka High Court (2023-08-18)
UNION OF INDIA v. SHRI U B CHANDRASHEKARA — Karnataka High Court (2023-08-18)
UNION OF INDIA v. SHRI D M SOORI — Karnataka High Court (2023-08-18)
UNION OF INDIA v. SHRI JAMES S D'SOUZA — Karnataka High Court (2023-08-18)
UNION OF INDIA v. SHRI. K. JAYASIMHA — Karnataka High Court (2023-08-18)
UNION OF INDIA v. SHRI B H NANDISH — Karnataka High Court (2023-08-18)
UNION OF INDIA v. SMT D P UMADEVI — Karnataka High Court (2023-08-18)