P.S.DINESH KUMAR,L.NARAYANA SWAMY

47 recorded High Court judgment(s) · 2019–2019

Courts

Disposal nature

Recent judgments

• MUNIREDDY v. THE DEPUTY COMMISSIONER — Karnataka High Court (2019-09-13)
• SRI. R. PRAKASH v. STATE OF KARNATAKA — Karnataka High Court (2019-09-13)
• M/S VINTAGE FOODS AND INDUSTRIES LTD v. KARNATAKA STATE INDUSTRIAL — Karnataka High Court (2019-09-13)
• DEEPTHY M G v. COMMISSIONER, BBMP — Karnataka High Court (2019-09-13)
• NATIONAL INSTITUTE OF INDUSTRIAL v. SRI OM PRAKASH — Karnataka High Court (2019-09-13)
• BANGALORE DEVELOPMENT AUTHORITY v. SMT GANGA HANUMAKKA — Karnataka High Court (2019-09-12)
• THE COMMISSIONER v. SRI MUNIYAPPA — Karnataka High Court (2019-09-12)
• THE COMMISSIONER v. SMT LAKSHMAMMA — Karnataka High Court (2019-09-12)
• THE COMMISSIONER v. SRI P MANOHAR REDDY — Karnataka High Court (2019-09-12)
• BANGALORE DEVELOPMENT AUTHORITY v. THE STATE OF KARNATAKA — Karnataka High Court (2019-09-12)