LexP.S.DINESH KUMAR,JAYANT PATEL
148 recorded High Court judgment(s) · 2015–2017
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 148 |
Disposal nature
| DISMISSED | 66 |
| DISPOSED | 52 |
| Partly Allowed | 12 |
| ALLOWED | 11 |
| Dismissed for Non-Prosecution | 5 |
| ALLOWED AND REMANDED | 2 |
Recent judgments
- THE KARNATAKA INDUSTRIAL AREAS v. GANGAVATHI SUGAR MILLS LIMITED — Karnataka High Court (2017-03-21)
- THE REGISTRAR GENERAL v. B R SHIVARAMAIAH — Karnataka High Court (2017-03-21)
- THE COMMISSIONER OF INCOME TAX v. M/S KARNATAKA STATE BEVERAGES CORPORATION LIMITED — Karnataka High Court (2017-03-03)
- THE COMMISSIONER OF INCOME TAX v. M/S. KARNATAKA STATE BEVERAGES CORPORATION LIMITED — Karnataka High Court (2017-03-03)
- THE COMMISSIONER OF INCOME TAX v. KARNATAKA STATE BEVERAGES CORPORATION — Karnataka High Court (2017-03-03)
- THE COMMISSIONER OF INCOME TAX v. M/S. KARNATAKA STATE BEVERAGES CORPORATION LIMITED — Karnataka High Court (2017-03-03)
- CHANDRASHEKAR M v. STATE OF KARNATAKA — Karnataka High Court (2017-01-27)
- R. N. PATRA v. THE UNION OF INDIA — Karnataka High Court (2017-01-27)
- C. GANGADHARAIAH v. STATE OF KARNATAKA — Karnataka High Court (2017-01-25)
- STATE OF KARNATAKA v. M/S STERLING DEVELOPERS(P) LTD — Karnataka High Court (2017-01-25)