LexP.S.DINESH KUMAR,H.G.RAMESH
32 recorded High Court judgment(s) · 2017–2019
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 32 |
Disposal nature
| DISMISSED | 19 |
| DISPOSED | 5 |
| ALLOWED | 4 |
| Dismissed for Non-Prosecution | 3 |
| IA/Memo/VK/OP in disposal | 1 |
Recent judgments
- SRI. MAHAVEER P. SHIVANNAVAR v. THE STATE OF KARNATAKA — Karnataka High Court (2019-01-14)
- H. R. RAGHAVENDRA v. THE STATE OF KARNATAKA — Karnataka High Court (2019-01-14)
- RENUKAMBIKE R v. THE STATE OF KARNATAKA — Karnataka High Court (2018-07-13)
- SRI. ABDUL KHADER v. THE STATE OF KARNATAKA — Karnataka High Court (2018-06-29)
- MR A NAGESH v. THE STATE OF KARNATAKA — Karnataka High Court (2018-06-29)
- JEETENDRA KUMAR RAJAN v. THE SECRETARY — Karnataka High Court (2018-06-29)
- SRI G C VRUSHABENDRA MURTHY v. UNION OF INDIA — Karnataka High Court (2018-03-26)
- SRI GOPALAKRISHNA v. THE STATE OF KARNATAKA — Karnataka High Court (2018-03-26)
- SRI K B BALAKRISHNA RAI v. THE STATE TRANSPORT AUTHORITY — Karnataka High Court (2018-03-26)
- UNION OF INDIA v. SRI. P. S RAJASHEKAR — Karnataka High Court (2018-03-26)