P.S.DINESH KUMAR,G BASAVARAJA

80 recorded High Court judgment(s) · 2021–2023

Courts

Disposal nature

Recent judgments

• THE PR. COMMISSIONER OF v. M/S RAJESH EXPORTS LTD — Karnataka High Court (2023-02-10)
• THE COMMISSIONER OF INCOME-TAX v. M/S CANARA BANK — Karnataka High Court (2023-02-10)
• COMMISSIONER OF CUSTOMS v. SRI MANJUNATHA SHIPPING PVT LTD — Karnataka High Court (2023-02-10)
• EURAOMER GARUDA RESORTS (INDIA) PVT LTD v. THE DEPUTY COMMISSIONER OF INCOME — Karnataka High Court (2023-01-24)
• THE ASST. COMMISSIONER OF INCOME TAX v. M/S MPHASIS LTD., — Karnataka High Court (2023-01-24)
• CGI INFORMATION SYSTEMS v. DEPUTY COMMISSIONER — Karnataka High Court (2023-01-24)
• THE PR COMMISSIONER OF INCOME TAX v. M/S BHORUKA POWER CORPORATION LTD — Karnataka High Court (2023-01-24)
• PRINCIPAL COMMISSIONER OF INCOME TAX v. MESSERS THE ARCHDIOCESAN BOARD OF — Karnataka High Court (2023-01-24)
• THE PR COMMISSIONER v. M/S BHORUKA POWER CORPORATION LTD — Karnataka High Court (2023-01-24)
• H L MANJUNATHA v. SMT. S V SARASWATHI — Karnataka High Court (2023-01-24)