LexP.S.DINESH KUMAR,E.S.INDIRESH
37 recorded High Court judgment(s) · 2016–2021
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 37 |
Disposal nature
| DISMISSED | 14 |
| DISPOSED | 12 |
| ALLOWED | 7 |
| Partly Allowed | 2 |
| ALLOWED AND REMANDED | 1 |
| IA/Memo/VK/OP in disposal | 1 |
Recent judgments
- THE INSTITUTE OF AEROSPACE MEDICINES v. P VENKATESH — Karnataka High Court (2021-12-03)
- THE INSTITUTE OF AEROSPACE MEDICINES v. P LAXMI NARAYAN MURTHY — Karnataka High Court (2021-12-03)
- BANGALORE DEVELOPMENT v. SRI K P SHANKARAN NAIR — Karnataka High Court (2021-12-03)
- T C RAJAN v. UNION OF INDIA — Karnataka High Court (2021-12-03)
- THE INSTITUTE OF AEROSPACE MEDICINES v. A VIVEK — Karnataka High Court (2021-12-03)
- THE INSTITUTE OF AEROSPACE MEDICINES v. T GOPINATH — Karnataka High Court (2021-12-03)
- THE INSTITUTE OF AEROSPACE MEDICINES v. G SHANKAR — Karnataka High Court (2021-12-03)
- SRI HIMANSHU NAIRI v. THE MD VRL LOGISTICS LTD — Karnataka High Court (2021-12-03)
- THE INSTITUTE OF AEROSPACE MEDICINES v. H.B. CHOODELINGAIAH — Karnataka High Court (2021-12-03)
- THE INSTITUTE OF AEROSPACE MEDICINES v. K RAVI — Karnataka High Court (2021-12-03)