P S DINESH KUMAR(CJ),SACHIN SHANKAR MAGADUM

44 recorded High Court judgment(s) · 2023–2023

Courts

Disposal nature

Recent judgments

• KARNATAKA STATE BOARD OF WAKF v. NITIN PUNJA S/O N V PUNJA — Karnataka High Court (2023-09-13)
• SMT. PUSHPALATHA S v. SHRI. YALLESH KALE S/O SRI ANAND KALE — Karnataka High Court (2023-09-13)
• SHRI AJJANGOUDA PATIL S/O VADAKANAGOUDA PATIL v. THE PRINCIPAL SECRETARY — Karnataka High Court (2023-09-13)
• THE SECRETARY v. SRI SHIVANAD BASAPPA SALAGATTI — Karnataka High Court (2023-09-13)
• SRI. YALLARAJ T KATTIMANI S/O TIPPANNA KATTIMANI v. THE SUPERINTENDING ENGINEER (ELECTRICAL) — Karnataka High Court (2023-09-13)
• THE ZILLA PANCHAYAT KOPPAL v. B L MALLIKARJUN — Karnataka High Court (2023-09-13)
• THE STATE OF KARNATAKA REPRE BY THE SEC RDPR OFFICE M S BUIL 3RD FLR NEAR 3RD GATE BENGALUR v. B L MALLIKARJUN — Karnataka High Court (2023-09-13)
• AKSHAY S/O ANAND LOKAPUR v. SHRI VIJAY VENKATESH KULKARNI — Karnataka High Court (2023-09-13)
• HANUMAREDDI S/O. SOMARADDI BAREGUNDI v. THE STATE OF KARNATAKA — Karnataka High Court (2023-09-13)
• RUDRAPPA BHIMAPPA KONNURI v. SRI PRALAD GUNDPEKAR — Karnataka High Court (2023-09-13)