P.S.DINESH KUMAR,C.M. POONACHA

259 recorded High Court judgment(s) · 2014–2024

Courts

Karnataka High Court

259

DISMISSED	128
DISPOSED	54
ALLOWED	31
Dismissed for Non-Prosecution	16
ALLOWED AND REMANDED	15
Abated	7
Partly Allowed	6
REJECTED	2

M/S GREEN AGRO PACK PVT LTD v. UNION OF INDIA — Karnataka High Court (2024-01-05)
M/S REDDY VEERANNA v. LOCAL VAT OFFICER-20 — Karnataka High Court (2023-12-18)
THE PR. COMMISSIONER OF INCOME TAX, CIT (A) v. M/S. MANIPAL HEALTH SYSTEMS PVT. LTD., — Karnataka High Court (2023-10-12)
MR N A MOHAN v. MRS SHASHIKALA — Karnataka High Court (2023-10-12)
THE PR. COMMISSIONER OF INCOME TAX, CIT (A) v. M/S. MANIPAL HEALTH SYSTEMS PVT. LTD., — Karnataka High Court (2023-10-12)
M/S ETHIX ALLOY v. HLL LIFECARE LIMITED — Karnataka High Court (2023-10-05)
BANGALORE DEVELOPMENT AUTHORITY v. THE STATE OF KARNATAKA — Karnataka High Court (2023-09-15)
SUMITHRAMMA v. N VENKATARAMAN — Karnataka High Court (2023-08-31)
THE INSTITUTE OF CHARTERED v. SHRI P R SURESH , FCA — Karnataka High Court (2023-07-28)
BANGALORE DEVELOPMENT AUTHORITY v. SRI. K. N. GOPAL — Karnataka High Court (2023-07-28)