P.S.DINESH KUMAR,ANANT RAMANATH HEGDE

44 recorded High Court judgment(s) · 2022–2022

Courts

Disposal nature

Recent judgments

• MONITORING COMMITTEE v. M/S R B SETH SHREERAM NARSINGDAS — Karnataka High Court (2022-12-02)
• A.N.MANIDATTA (HUF) v. THE ASST COMMISSIONER — Karnataka High Court (2022-12-02)
• A R NARENDRANATH (HUF) v. THE ASST. COMMISSIONER — Karnataka High Court (2022-12-02)
• M/S ICKON PROJECTS v. THE INCOME TAX OFFICER — Karnataka High Court (2022-10-28)
• M/s CITYMAX HOTELS (I) PVT. Ltd. v. THE STATE OF KARNATAKA — Karnataka High Court (2022-08-26)
• MSOURCE (INDIA) PRIVATE LIMITED v. NAG INTERIORS PRIVATE LIMITED — Karnataka High Court (2022-07-22)
• M/s NITESH ESTATES PRIVATE LIMITED v. DEPUTY COMMISSIONER OF INCOME TAX — Karnataka High Court (2022-07-22)
• THE JOINT COMMISSONER OF COMMERCIAL TAXES v. M/S YOSEMITE HOSPITALITIES — Karnataka High Court (2022-06-30)
• THE COMMISSIONER OF INCOME TAX v. M/S KBD SUGARS & DISTILLERIES LTD — Karnataka High Court (2022-06-30)
• MR S R YOGANANDA v. THE STATE OF KARNATAKA — Karnataka High Court (2022-06-30)