P.S.DINESH KUMAR

12,252 recorded High Court judgment(s) · 2014–2023

Courts

Karnataka High Court

12252

DISMISSED	6621
DISPOSED	3268
ALLOWED	1537
Dismissed for Non-Prosecution	472
Partly Allowed	174
ALLOWED AND REMANDED	82
Abated	35
Converted	23

SRI K M LAKSHMAN v. THE STATE OF KARNATAKA — Karnataka High Court (2023-09-25)
SMT. K M SHYLAJA v. THE REGISTRAR — Karnataka High Court (2023-09-25)
SHREEGURU SPORTS AND RECREATION ASSOCIATION - GUBBI v. THE STATE OF KARNATAKA — Karnataka High Court (2023-09-25)
SRI.J.K.ANANDH v. JARAGANAHALLAI GRAMABIRUDDI SANGHA — Karnataka High Court (2023-09-25)
SMT. K. N. CHANDRAKALA v. THE BRANCH MANAGER — Karnataka High Court (2023-09-25)
SRI VIJAYA KUMAR M v. SHAMARAO VITTAL — Karnataka High Court (2023-09-23)
M/S APR SILKS v. UNION BANK OF INDIA — Karnataka High Court (2023-09-23)
KARNATAKA WAQFS PRORECTION v. SECRETARY TO GOVERNMENT — Karnataka High Court (2023-09-23)
SRI.VIJAYAKUAMR M v. SHAM RAO VITHAL CO OP BANK — Karnataka High Court (2023-09-23)
ADVAI v. STATE OF KARNATAKA — Karnataka High Court (2023-09-23)