P. RAJAMANICKAM, M. VENUGOPAL

21 recorded High Court judgment(s) · 2019–2019

Courts

Disposal nature

Recent judgments

• C. Maraimanimudiarasan v. State of Tamil Nadu — Madras High Court (2019-03-05)
• M.Paulpandi, v. Union of India, — Madras High Court (2019-03-01)
• Union of India, v. Shri K.Ragothaman, — Madras High Court (2019-02-27)
• G.S.Panchatcharam, v. Union of India Rep. by, — Madras High Court (2019-02-27)
• Union of India rep by the v. R.Renganathan — Madras High Court (2019-02-26)
• K.Pazhaniselvan v. The Principal District Judge, — Madras High Court (2019-02-26)
• S.Anthonisamy, v. Union of India rep by the — Madras High Court (2019-02-26)
• N.Satheesan v. Union of India — Madras High Court (2019-02-19)
• The Director General v. The Central Administrative — Madras High Court (2019-02-18)
• S.Rathinaraj v. The Union Territory of Puducherry — Madras High Court (2019-02-15)